Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Article 332] [Constitution] Constitution Subarticle Article 332(5) in Constitution of India (5)The constituencies for the seats reserved for any autonomous district of Assam shall not comprise any area outside that district.
