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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in The Rajasthan Municipalities (Election) Rules, 1994

(3)The date for scrutiny of the nominations shall be the day next to the last date for filing nominations, or if that day is a public holiday, the next succeeding day which is not a public holiday.