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[Cites 0, Cited by 0] [Section 311] [Entire Act]

State of Maharashtra - Subsection

Section 311(d) in The Maharashtra Municipal Corporations Act, 1949

(d)cause or suffer to drain into or upon any such place or work, or to be brought thereinto or thereupon, anything, or do anything, whereby the water shall be in any degree fouled or corrupted;