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State of Kerala - Section

Section 65 in Kerala Survey and Boundaries Rules, 1964

65. Records to be prepared by the Survey Officer in the case of cadastral survey.

- For the cadastral survey of an area the following of an area the following records shall be prepared by the Survey Officer before the completion of survey of such area is notified under section 13, -
(i)Field register showing the number and area of each survey field and subdivision, and as far as ascertainable, the tenur and ownership of the same;
(ii)record of measurement or field measurement book plotted to scale and showing measurement taken for each field and subdivision;
(iii)map plotted to scale showing all survey fields with important topographical details.