Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 425(1)] [Section 425] [Entire Act] State of Jharkhand - Subsection Section 425(1)(m) in Jharkhand Municipal Act, 2011 (m)to erect mobile tower (by whatever name it is called) either on ground or on a building.