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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(c) in THE NATIONAL INSTITUTES OF FOOD TECHNOLOGY, ENTREPRENEURSHIP AND MANAGEMENT ACT, 2021

(c)all full time faculty at the level of Professors appointed or recognised as such by the Institute for the purpose of imparting instructions in the Institute — Members, ex officio;