Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7K] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7K(1) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (1)Nothing in these regulations shall be deemed to provide any amnesty or immunity to an Informant for violation of securities law.
