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[Cites 0, Cited by 17] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(16) in Gujarat Sales Tax Act, 1969

(16)"manufacture" with all its grammatical variations and cognate expressions, means producing, making, extracting, collecting, altering, ornamenting, finishing or otherwise processing, treating, or adapting any goods; but does not include such manufactures or manufacturing processes as may be prescribed.