Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33E] [Entire Act] State of Jharkhand - Subsection Section 33E(3) in Jharkhand Agricultural Produce Markets Act, 2000 (3)Notwithstanding anything contained in any other provisions of this Act, the Board may constitute cadre of officers and other servants common to all committees as it may deem fit.
