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Supreme Court - Daily Orders

Commr.Of Customs,Mumbai vs M/S Tex-Age . on 1 August, 2016

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.303                                   COURT NO.11                   SECTION III

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                   No(s).    4465-4473/2008

     COMMR.OF CUSTOMS,MUMBAI                                                    Appellant(s)

                                                         VERSUS

     M/S TEX-AGE & ORS.                                                         Respondent(s)

     Date : 01/08/2016 These appeals were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                      Mr.   A.K. Sanghi, Sr. Adv.
                                           Mr.   S. Wasim A. Qadri, Adv.
                                           Mr.   R.S. Jena, Adv.
                                           Mr.   Sushil Kumar Singh, Adv.
                                           Mr.   B. Krishna Prasad,Adv.

     For Respondent(s)                       Mr. Anish Kumar Gupta,Adv.
                                             Ms. Diksha Rai,Adv.



                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Since the respondents have filed some additional documents, Mr. A.K. Sanghi, learned senior counsel appearing for the appellants submits that some time be given to go through the same.

Not taken up today.




                                (Ashwani Thakur)                     (Tapan Kr. Chakraborty)
                                  COURT MASTER                           COURT MASTER




Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2016.08.03
16:30:34 IST
Reason: