Supreme Court - Daily Orders
Commr.Of Customs,Mumbai vs M/S Tex-Age . on 1 August, 2016
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.303 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4465-4473/2008
COMMR.OF CUSTOMS,MUMBAI Appellant(s)
VERSUS
M/S TEX-AGE & ORS. Respondent(s)
Date : 01/08/2016 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. A.K. Sanghi, Sr. Adv.
Mr. S. Wasim A. Qadri, Adv.
Mr. R.S. Jena, Adv.
Mr. Sushil Kumar Singh, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Anish Kumar Gupta,Adv.
Ms. Diksha Rai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Since the respondents have filed some additional documents, Mr. A.K. Sanghi, learned senior counsel appearing for the appellants submits that some time be given to go through the same.
Not taken up today.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2016.08.03
16:30:34 IST
Reason: