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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(4)(b) in The Coal Mines Regulations, 2017

(b)Every application for permission to use a rope after the period of three and a half years aforesaid shall be accompanied by a copy of the entries, in respect of the rope, in the book kept for the purpose under sub-regulation (3), and also by a certificate as to the strength of the rope.