Delhi High Court - Orders
Ssa International And Ors vs National Assets Reconstruction ... on 21 April, 2026
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2098/2026 & CM APPL. 26054/2026
SSA INTERNATIONAL AND ORS
.....Petitioners
Through: Mr. Anup Kumar with Mr. D. Sayare
& Mr. S.N. Gautam, Advs.
versus
NATIONAL ASSETS RECONSTRUCTION COMPANY LIMITED
AND ORS
.....Respondents
Through: Mr. Shevaaz Khan, Adv.
CORAM:
HON'BLE MR. JUSTICE VIVEK CHAUDHARY
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 21.04.2026
1. The Hon'ble Division Bench could not assemble today.
2. List on 28.04.2026.
BY ORDER (COURT MASTER) APRIL 21, 2026 yk/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2026 at 20:55:41