Section 1 in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983
1. Short title, extent and commencement.
(1)This Act may be called the Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983.(2)It shall extend to the whole of Chhattisgarh.(3)It shall come into force on such date as the State Government may, by notification, appoint.
