Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 72 in The Border Security Force Act, 1968 72. Powers of a General Security Force Court.- A General Security Force Court shall have the power to try any person subject to this Act for any offence punishable thereunder and to any sentence authorised thereby.
