Gujarat High Court
Wind World (India) Limited vs State Of Gujarat & 4 on 9 May, 2014
Author: A.J.Desai
Bench: A.J.Desai
C/SCA/7280/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7280 of 2014
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WIND WORLD (INDIA) LIMITED....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
VIRAL K SHAH, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J.DESAI
Date : 09/05/2014
ORAL ORDER
Notice returnable on 11.06.2014.
Direct service is permitted today.
(A.J.DESAI, J.) niru* Page 1 of 1