96. Collector to have charge of boundary marks after introduction of settlement.
- When settlement is introduced into a district, the [Collector] [Substituted for 'Taluqdar' by the A.P.A.O. 1957.] shall be in charge of boundary-marks. The [Collector] [Substituted for 'Taluqdar' by the A.P.A.O. 1957.] may for their preservation and maintenance, exercise all the powers as are vested in a Settlement officer under section 94.
