Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7A(1)(j) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (j)'own knowledge' means relevant information in the possession of the Informant not derived from publicly available sources: