Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Andhra Pradesh - Subsection Section 79(2) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (2)The bank reconciliations shall be carried for each of the bank accounts maintained by the municipality and for every month.
