Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(12)(a) in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977

(a)in the case of a school administered by the State Government, the Department;