Section 40 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
40. Confirmation.
- A person placed on probation under Rule 37 shall be confirmed in his appointment at end of his period of probation, if, -(a)he/she has passed the Departmental Examination and has successfully undergone such training, as Government may. from time to time specify;(b)he/she has passed a Departmental Test of proficiency in Hindi ; and(c)the Appointing Authority is satisfied that his/her integrity is unquestionable and that he/she is otherwise fit for confirmation.
