Bombay High Court
Hari Om Sayaji Properties Llp vs Yoga Yog Co-Op Housing Society And Ors on 24 February, 2020
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
1 15.mca102.19.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
MISC. CIVIL APPLICATION NO. 102 OF 2019
WITH
MISC. CIVIL APPLICATION ST. NO. 30285 OF 2019
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Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Mr. Shakeeb Shaikh a/w. Mr. Ashraf Diamondwala i/ b. Diamondwala & Co. Advocate for applicant. Mr. A.A. Siddiquie i/b. A.A. Siddiquie & Associates, advocate for respondent.
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CORAM : SMT. SADHANA S. JADHAV, J
DATE : FEBRUARY 24, 2020.
P.C.:-
1 In view of the order dated 4/12/2019, there
is no change in circumstances. Hence, it needs
to be taken on record. The chamber summons is scheduled on 24/3/2020. In view of this, present application be heard on 30/3/2020.
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