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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(10) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(10)Lists prepared under sub-rule (8) and (9) shall be sent to the appointing authority together with Annual Confidential Reports/Annual Performance Appraisal Reports and other Service Records of all the candidates included in the List as also of those not selected, if any.