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[Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act]

State of Odisha - Subsection

Section 6A(4)(a) in The Orissa Irrigation Rules, 1961

(a)if the work and the lands likely to be benefited or affected by it are situated within the jurisdiction of one Panchayat Samiti and its estimated cost is more than Rs. 2,500 but less than Rs. 25,000, the Chairman of the Panchayat Samiti ;