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State of Chattisgarh - Section

Section 74E in The Chhattisgarh Vanijyik Kar Niyam, 1995

74E. [ Particulars to be given in the documents required to be carried by a transporter under sub-section (1) of section 45-CC. [Inserted by Notification No.50 dated 22.04.2002 w.e.f. 22.04.2002]

- Every transporter transporting by road any goods shall give. in the documents required to be carried by him under sub-section (1) of section 45-CC. the particulars specified in sub-rule (1) of rule 74-D.]