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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(D) in The M.P. Licensing Board (Electrical) Regulations, 1960

(D)[ The testing instruments required under sub-clause (A) are not those which are registered with the Board in the name of another contractor who holds a licence or whose licence stands suspended under Regulation 31. [Inserted by Notification 1754-4057-XIII-79, dated 12-11-1980.]