Himachal Pradesh High Court
State Of Hp vs Yoginder Chand on 20 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
State of HP vs Yoginder Chand RFA No. 454 of 2018 .
20.10.2023 Present: M/s Rupinder Singh and Pushpender Jaswal, Additional Advocate Generals with M/s Ranjna Patial and Sumit Sharma, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the appellants.
None for the respondent.
of Despite repeated calls, none is appearing for the respondent. In the interest of justice, list after four weeks.
rt (Ajay Mohan Goel)
Judge
October 20, 2023
(narender)
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