Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(3)(iv) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(iv)The provisions of this section shall have effect notwithstanding anything inconsistent therewith contained in the Tamil Nadu Estates Land (Reduction of Rent) Amendment Act, 1963.