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State of Rajasthan - Section

Section 40A in The Rajasthan Municipalities (Election) Rules, 1994

40A. Identify to voter. - At any time before permitting the voter to vote the presiding officer or polling officer may of his own accord, if he has reason to doubt the identify of the voter or his right to vote at such polling station and shall, if so required by a candidate or polling agent, satisfy himself by putting to the voter such questions as he may deem necessary that such person is identical with the voter to whom such entry relates.