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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(4) in Agriculture University, Jobner Act, 2013

(4)Functions of each Faculty shall be as follows: -
(i)to review teaching programme and suggest improvement thereof;
(ii)to consider the recommendations of the respective Board of Studies and to place the same before the Academic Council for consideration and approval;
(iii)the Faculties shall be responsible for Bachelor and Post-graduate degree programme; and
(iv)to perform such other functions as may be assigned to it by the Academic Council or Vice-Chancellor.