Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 10 in Maharashtra Landing and Wharfage Fees Act, 1882 10. [Fee realised under this Act how to be expended.] Deleted by Bombay 55 of 1959, section 4(f).
