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[Cites 0, Cited by 0] [Section 211(2)] [Section 211] [Entire Act]

State of Tamilnadu - Subsection

Section 211(2)(a) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(a)an Inspector or any officer of the Government or an undertaking or public body, concerned with the enforcement or compliance of safety provisions of the Act and these rules in the concerned establishment;