Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 14 in Karnataka Co-Operative Textile Mills (Acquisition and Transfer) Act, 1986 14. Accounts and audit. - The Company shall maintain the accounts of the mills in accordance with the provisions of the Companies Act, 1956.
