Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Assam - Subsection Section 70(xxi) in Assam Prisons Act, 2013 (xxi)omitting or refusing to perform work, or wilful idleness or negligence at work, as assigned to him in the manner prescribed;
