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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(4)(i) in The Bombay University Act, 1974

(i)the members of the Senate and the Academic Council who are not already members of any Faculties and are assigned to the respective Faculties by the Academic Council, as prescribed by the Statutes;