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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(b) in Telangana Public Security Measures Act, 1951

(b)requiring him to reside or remain in such place or within such area in [the area to which this Act extends] [Substituted for the words 'the State' by the A.P.A.O., 1957.] as may be specified in the order and, if he is not already there, to proceed to that place or area within such time as may be specified in the order;