Section 8 in Tamil Nadu Dr. Ambedkar Law University Statutes
8. The Vice-Chancellor may visit or cause an inspection and ask for a report -
(a)on a general condition and teaching equipment of any institution or college maintained or recognized by or affiliated to the University;(b)on a general condition of any hostel; and(c)take such action as he/she deems fit in the light of the report submitted to him/her.
