Section 21 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999
21. Markets. - (i) Panchayat Union and village panchayat markets, location, periodicity, receipt and charges from the markets, improvements carried on in the year and the development needed for better services and income;
(ii)private markets, number, licence fee realised, enforcement of licence conditions;(iii)factories and industries located in the panchayat union;(iv)industrial units run by the panchayat union, production, sales, expenditure and profit and loss may be furnished.
