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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(c) in The Mineral Conservation and Development Rules, 2017

(c)details of expenditure incurred towards the mine closure activities, explosives consumption register, bore hole logs along with the chemical analysis reports, mineral analysis reports, sub-grade or mineral reject stack register along with the grade; and