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State of Maharashtra - Section

Section 27 in Maharashtra Homoeopathic Practitioners' Act, 1960

27. No refund of fees.

- Fees paid under sections 20, [*] [The figure 21 was deleted by Maharashtra 19 of 1988, Section 15.], [23] [The figure 23 was added by Maharashtra 16 of 1988, Section 28.] , 25 and 26 shall be not refunded.