Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3)(b) in The M.P. Cattle Diseases Act, 1934

(b)the charges in connection with the seizure, custody, feeding and upkeep of the cattle and the proceedings of the sale.