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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(1)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)lay down the duties of, and supervise and control, officers and officials of, or holding office under the Anchal Samiti, in accordance with rules made by the State Government;