Gauhati High Court
Drone Kanta Das@ Duran Kr. Das vs The State Of Assam A on 1 December, 2023
Page No.# 1/2
GAHC010241692023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3633/2023
DRONE KANTA DAS@ DURAN KR. DAS
S/O MAJEN CHANDRA DAS
VILL- BARBARI BENGGALI
P.S. CHABUA
DIST. DIBRUGARH, ASSAM
VERSUS
THE STATE OF ASSAM A
BEING P REP. BY THE LD. PP, GOVT OF ASSAM
Advocate for the Petitioner : MR. A R SHOME
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
01.12.2023 This matter could not be taken up today for hearing due to paucity of time.
Page No.# 2/2 Hence, let this case be listed again on 08.12.2023.
JUDGE Comparing Assistant