Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 8. Entitlement for pension. - An employee shall be entitled for pension under the Scheme only after he completes ten years (twenty half years) qualifying service.
