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Supreme Court - Daily Orders

Dharampal vs State Of Haryana And Ors. on 12 August, 2016

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

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     ITEM NO.3                            COURT NO.1               SECTION PIL(W)

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

                                Writ Petition(Criminal) No.138/2013

     DHARAMPAL                                                       Petitioner(s)

                                                  VERSUS

     STATE OF HARYANA & ORS.                            Respondent(s)
     (with appln. (s) for directions and exemption from filing O.T. and
     impleadment and permission to file additional documents and office
     report)

     Date : 12/08/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)

                                    Ms. Aparna Bhat, Adv.

                                    Mr. Ali Qambar Zaidi, Adv.
                                    Ms. Jyoti Mendiratta, Adv.

     For Respondent(s)

                                    Mr.   Pragyan Pradip Sharma, Adv.
     (State of Mizoram)             Mr.   Shikhar Garg, Adv.
                                    Mr.   Ganesh Bapu T.R., Adv.
                                    Mr.   P.V. Yogeswaran, Adv.

     (State of Haryana)             Dr. Monika Gusain, Adv.

     (State of Assam)               Ms. Riku Sarma, Adv.
                                    Mr. Navnit Kumar, Adv.

                          Mr.             S.S. Shamshery, Adv.
                          Mr.             Amit Sharma, Adv.
     (State of Rajasthan) Mr.             Prateek Yadav, Adv.
                          Mr.             Ankit Raj, Adv.
Signature Not Verified
                          Ms.             Ruchi Kohli, Adv.
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.08.13
12:25:42 IST
                                    Mr. Joydeep Mazumdar, Adv.
     (State of W.B.)
Reason:
                                    Mr. Parijat Sinha, Adv.
                                    Mr. Somnath Bannerjee, Adv.
                                                           2

                      Mr.   Sunil Fernandes, Adv.
(State of J&K)        Mr.   Puneeth K.G., Adv.
                      Mr.   Nikesh Tyagi, Adv.
                      Mr.   G.M. Kawoosa, Adv.

                      Mrs. K. Enatoli Sema, Adv.
(State of Nagaland)   Mr. Edward Belho, Adv.
                      Mr. Amit Kumar Singh, Adv.
                      Mr. K. Luikang Michael, Adv.

(State of U.P.)       Mr. Ravi P. Mehrotra, Adv.
                      Mr. Abhinav Kumar Malik, Adv.

(State of Orissa)     Mr. Uddyam Mukherjee, Adv.
                      Mr. Krishnayan Sen, Adv.

                      Mr.   Sanjay Kumar Visen, Adv.
                      Mr.   Birendra Bikram, Adv.
                      Mr.   A.K. Ojha, Adv.
                      Mr.   Hari Kumar, Adv.

(Govt. of Pudu-       Mr. V.G. Pragasam, Adv.
 cherry)              Mr. Prabu Ramasubramanian, Adv.

                      Mr. Mishra Saurabh, Adv.
                      Mr. Ankit Kumar Lal, Adv.
                      Mr. V. Shukla, Adv.

                      Mr.   A.N.S. Nadkarni, ASG
                      Ms.   V. Mohana, Sr. Adv.
                      Ms.   Meenakshi Grover, Adv.
                      Ms.   Niranjana Singh, Adv.
                      Mr.   Raj Bahadur Singh, Adv.

                      Mr.   V. Madhukar, AAG
(State of Punjab)     Ms.   Anvita, Adv.
                      Ms.   Lubna Naaz, Adv.
                      Mr.   Kuldip Singh, Adv.

(State of H.P.)       Mr. Suryanarayana Singh, Sr.AAG
                      Ms. Pragati Neekhra, Adv.

                      Mr. Atul Jha, Adv.
(State of Chhat-      Mr. Sandeep Jha, Adv.
 tisgarh)             Mr. Dharmendra Kumar Sinha, Adv.

                      Mr. Rahul Kaushik, Adv.
(State of Uttara-     Ms. Bhuvneshwari Pathak, Adv.
 khand)               Ms. Shilpi Satyapriya Satyam, Adv.

                      Mr.   Ashok Kumar Juneja, Adv.
                      Mr.   Chand Qureshi, Adv.
                      Mr.   Vijendra Kasana, Adv.
                      Ms.   G. Indira, Adv.
                                                        3


(State of T.N.)       Mr. M. Yogesh Kanna, Adv.
                      Ms. Nithya, Adv.

(State of Kerala)     Mr. C.K. Sasi, Adv.
                      Mr. Manukrishnan, Adv.

                     Mr.    Tapesh Kumar Singh, Adv.
(State of Jharkhand) Mr.    Mohd. Waqvas, Adv.
                     Mr.    Aditya Pratap Singh, Adv.
                     Mr.    T.K. Singh, Adv.

                      Ms.   Aruna Mathur, Adv.
(State of Sikkim)     Mr.   Yusuf Khan, Adv.
                      Mr.   Avneesh Arputham, Adv.
                      Ms.   Anuradha Arputham, Adv.

                      Mr.   Edward Belho, AAG
(State of Nagaland)   Ms.   K. Enatoli Sema, Adv.
                      Mr.   Amit Kumar Singh, Adv.
                      Mr.   K. Luikang Michael, Adv.
                      Mr.   Elix Gangmei, Adv.

(UT of Andamana &     Mr. K.V. Jagdishvaran, Adv.
Nicobar Admn.)        Mrs. G. Indira, Adv.

                      Mr.   Pratap Venugopal, Adv.
                      Ms.   Surekha Raman, Adv.
                      Mr.   Anuj Sarma, Adv.
                      Ms.   Niharika, Adv.
                      Mr.   Aman Shukla, Adv.
                      M/s   K.J. John & Co.

(State of Manipur)    Mr. Sapam Biswajit Meitei, Adv.
                      Mr. Z.H. Isaac Haiding, Adv.
                      Mr. Ashok Kumar Singh, Adv.

                      Mr. A. Tewari, Adv.
                      Ms. Eliza Bar, Adv.
                      Mr. Shree Pal Singh, Adv.

                      Mrs. Hemantika Wahi, Adv.
(State of Gujarat)    Ms. Jesal Wahi, Adv.
                      Ms. Puja Singh, Adv.

(State of Bihar)      Mr. Gopal Singh, Adv.
                      Ms. Varsha Poddar, Adv.

                      Mr. Gopal Singh, Adv.
(State of Tripura)    Mr. Rituraj Biswas, Adv.
                      Ms. Varsha Poddar, Adv.

(State of Arunchal    Mr. Anil Shrivastav, Adv.
 Pradesh)             Mr. Rituraj Biswas, Adv.
                                                                  4


(UT of Chandigarh)   Mr. Gopal Singh, Adv.
                     Ms. Vimla Sinha, Adv.

                     Mr. Ardhendumauli Kumar Prasad, Adv.

                     Mr. Kamal Mohan Gupta, Adv.

                     Mr. Samir Ali Khan, Adv.

                     Mr. V.N. Raghupathy, Adv.

                     M/s Arputham, Adv.

                     Aruna & Co., Adv.

                     M/s Corporate Law Group

                     Ms. Liz Mathew, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List for final hearing on a non-miscellaneous day after the pleadings are complete.





      (Ashok Raj Singh)                        (Veena Khera)
        Court Master                            Court Master