Supreme Court - Daily Orders
Dharampal vs State Of Haryana And Ors. on 12 August, 2016
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
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ITEM NO.3 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Criminal) No.138/2013
DHARAMPAL Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
(with appln. (s) for directions and exemption from filing O.T. and
impleadment and permission to file additional documents and office
report)
Date : 12/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Ms. Aparna Bhat, Adv.
Mr. Ali Qambar Zaidi, Adv.
Ms. Jyoti Mendiratta, Adv.
For Respondent(s)
Mr. Pragyan Pradip Sharma, Adv.
(State of Mizoram) Mr. Shikhar Garg, Adv.
Mr. Ganesh Bapu T.R., Adv.
Mr. P.V. Yogeswaran, Adv.
(State of Haryana) Dr. Monika Gusain, Adv.
(State of Assam) Ms. Riku Sarma, Adv.
Mr. Navnit Kumar, Adv.
Mr. S.S. Shamshery, Adv.
Mr. Amit Sharma, Adv.
(State of Rajasthan) Mr. Prateek Yadav, Adv.
Mr. Ankit Raj, Adv.
Signature Not Verified
Ms. Ruchi Kohli, Adv.
Digitally signed by
ASHOK RAJ SINGH
Date: 2016.08.13
12:25:42 IST
Mr. Joydeep Mazumdar, Adv.
(State of W.B.)
Reason:
Mr. Parijat Sinha, Adv.
Mr. Somnath Bannerjee, Adv.
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Mr. Sunil Fernandes, Adv.
(State of J&K) Mr. Puneeth K.G., Adv.
Mr. Nikesh Tyagi, Adv.
Mr. G.M. Kawoosa, Adv.
Mrs. K. Enatoli Sema, Adv.
(State of Nagaland) Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
(State of U.P.) Mr. Ravi P. Mehrotra, Adv.
Mr. Abhinav Kumar Malik, Adv.
(State of Orissa) Mr. Uddyam Mukherjee, Adv.
Mr. Krishnayan Sen, Adv.
Mr. Sanjay Kumar Visen, Adv.
Mr. Birendra Bikram, Adv.
Mr. A.K. Ojha, Adv.
Mr. Hari Kumar, Adv.
(Govt. of Pudu- Mr. V.G. Pragasam, Adv.
cherry) Mr. Prabu Ramasubramanian, Adv.
Mr. Mishra Saurabh, Adv.
Mr. Ankit Kumar Lal, Adv.
Mr. V. Shukla, Adv.
Mr. A.N.S. Nadkarni, ASG
Ms. V. Mohana, Sr. Adv.
Ms. Meenakshi Grover, Adv.
Ms. Niranjana Singh, Adv.
Mr. Raj Bahadur Singh, Adv.
Mr. V. Madhukar, AAG
(State of Punjab) Ms. Anvita, Adv.
Ms. Lubna Naaz, Adv.
Mr. Kuldip Singh, Adv.
(State of H.P.) Mr. Suryanarayana Singh, Sr.AAG
Ms. Pragati Neekhra, Adv.
Mr. Atul Jha, Adv.
(State of Chhat- Mr. Sandeep Jha, Adv.
tisgarh) Mr. Dharmendra Kumar Sinha, Adv.
Mr. Rahul Kaushik, Adv.
(State of Uttara- Ms. Bhuvneshwari Pathak, Adv.
khand) Ms. Shilpi Satyapriya Satyam, Adv.
Mr. Ashok Kumar Juneja, Adv.
Mr. Chand Qureshi, Adv.
Mr. Vijendra Kasana, Adv.
Ms. G. Indira, Adv.
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(State of T.N.) Mr. M. Yogesh Kanna, Adv.
Ms. Nithya, Adv.
(State of Kerala) Mr. C.K. Sasi, Adv.
Mr. Manukrishnan, Adv.
Mr. Tapesh Kumar Singh, Adv.
(State of Jharkhand) Mr. Mohd. Waqvas, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. T.K. Singh, Adv.
Ms. Aruna Mathur, Adv.
(State of Sikkim) Mr. Yusuf Khan, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Mr. Edward Belho, AAG
(State of Nagaland) Ms. K. Enatoli Sema, Adv.
Mr. Amit Kumar Singh, Adv.
Mr. K. Luikang Michael, Adv.
Mr. Elix Gangmei, Adv.
(UT of Andamana & Mr. K.V. Jagdishvaran, Adv.
Nicobar Admn.) Mrs. G. Indira, Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Anuj Sarma, Adv.
Ms. Niharika, Adv.
Mr. Aman Shukla, Adv.
M/s K.J. John & Co.
(State of Manipur) Mr. Sapam Biswajit Meitei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. Ashok Kumar Singh, Adv.
Mr. A. Tewari, Adv.
Ms. Eliza Bar, Adv.
Mr. Shree Pal Singh, Adv.
Mrs. Hemantika Wahi, Adv.
(State of Gujarat) Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
(State of Bihar) Mr. Gopal Singh, Adv.
Ms. Varsha Poddar, Adv.
Mr. Gopal Singh, Adv.
(State of Tripura) Mr. Rituraj Biswas, Adv.
Ms. Varsha Poddar, Adv.
(State of Arunchal Mr. Anil Shrivastav, Adv.
Pradesh) Mr. Rituraj Biswas, Adv.
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(UT of Chandigarh) Mr. Gopal Singh, Adv.
Ms. Vimla Sinha, Adv.
Mr. Ardhendumauli Kumar Prasad, Adv.
Mr. Kamal Mohan Gupta, Adv.
Mr. Samir Ali Khan, Adv.
Mr. V.N. Raghupathy, Adv.
M/s Arputham, Adv.
Aruna & Co., Adv.
M/s Corporate Law Group
Ms. Liz Mathew, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List for final hearing on a non-miscellaneous day after the pleadings are complete.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master