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Bombay High Court

Nehrunagar Shivalaya Co-Operative ... vs The Chief Officer (Mumbai Board) Mhada ... on 29 August, 2022

Bench: S.V. Gangapurwala, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 20302 OF 2022

 Nehrunagar Shivalaya Co-operative Housing ....PETITIONER
 Society Ltd
             V/S
 The Chief Officer (mumbai Board) Mhada And
                                          ....RESPONDENT
4

Ors CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 29th August, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/11/2022 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 29/08/2022 ::: Downloaded on - 30/08/2022 12:18:22 :::