Bombay High Court
Nehrunagar Shivalaya Co-Operative ... vs The Chief Officer (Mumbai Board) Mhada ... on 29 August, 2022
Bench: S.V. Gangapurwala, Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 20302 OF 2022
Nehrunagar Shivalaya Co-operative Housing ....PETITIONER
Society Ltd
V/S
The Chief Officer (mumbai Board) Mhada And
....RESPONDENT
4
Ors CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 29th August, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/11/2022 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 29/08/2022 ::: Downloaded on - 30/08/2022 12:18:22 :::