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[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(8)(b) in The Alipurduar University Act, 2018

(b)all colleges and institutions of whatever kind established, maintained or managed by any other University and affiliated to or recognised by the University prior to the appointed day shall be deemed to be colleges or institutions established, maintained or managed by the University under this Act;