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Union of India - Section

Section 18 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

18. Power to amend.

- The Commission may at any time add, vary, alter, suspend, modify, amend or repeal any of the provisions of these Regulations.