Section 13(1)(b) in The National Co-Operative Development Corporation Act, 1962

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Union of India - Subsection

Section 13(1)(b) in The National Co-Operative Development Corporation Act, 1962

(b)the grants and other sums of money by way of loans paid to the Corporation by the Central Government under section 12;

(ba)[ all moneys borrowed under section 12A;] [Inserted by Act 3 of 1974, Section 12 (w.e.f. 7-4-1975)]

(bb)[ all moneys received under section 12B;