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NCT Delhi - Section

Section 02 in Delhi Motor Vehicles Rules, 1993

02. Smart Optical Card prescribed under Form 23A to be issued for vehicle registration by the Government of N.C.T. of Delhi would be containing certain additional information considered necessary by the Government which will form Part 'B' of the said Smart Card, the details which are as under:

(i)The previous details of tax record of cardholder.
(ii)Past history of accident by the cardholder.
(iii)Biometrics(thumb impression, photographs, etc.)
(iv)Complete database of pending prosecution cases received from other zonal offices and other states.
(v)Particulars of wanted notes received form other Government departments i.e Police, Excise, etc.
(vi)Any other relevant information ordered to be included form time to time.