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State of Telangana - Section

Section 4 in Telangana Towns Nuisances Act, 1889

4. Neglecting to fence in well, tank, etc.

- Whoever neglects to fence in or protect any well, tank or other dangerous place or structure, or,whoever causes any offensive matter to run from any house, factory, dung-heap or the like into the street – shall be liable on conviction to fine not exceeding fifty rupees or to imprisonment of either description which may extend to one month.